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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(1) in Rajasthan Public Procurement Rules, 2012

(1)Performance security shall be solicited from all successful bidders except undertakings, corporations, autonomous bodies, registered societies, cooperative societies which are controlled/managed by Government, Government undertakings and companies of Union Government and Government of Rajasthan. However, a Bid Performance Security Declaration will be taken from them.