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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(e) in Arunachal Pradesh Indian Medicine Council Act, 2013

(e)"Indian Medicine" means the system of Indian Medicine commonly known as Asthanga, Ayurveda S1ddha, And Unani Tibb whether by supplemented or not by such modern advances as Central Council may declare by notification from time to time :