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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(19) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(19)"Market Charges" include charges on account or in respect of commission, brokerage, weighting, measuring, grading and packing, Family (loading, unloading and carrying), cleaning, drying, serving, stretching, stacking, hiring gunny bags, Stamping, bagging, storming warehousing, grading, surveying, transporting and processing;