Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 20 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954 20. The names of only such seamen shall be entered on the Roster as are registered at the Employment Office.
