Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Banami Naskar vs Ratna Chakraborty Bagchi on 19 January, 2018

Author: Sahidullah Munshi

Bench: Sahidullah Munshi

                                                       1


19.01.2018
Ct No.6
S/L No.14
KS
                                        C.P.A.N. 229 of 2017
                                             With
                                      W. P. 26471 (W) of 2016


                                          Banami Naskar
                                               Vs
                                  Ratna Chakraborty Bagchi


                      Mr. Arka Banerjee
                      Mr. Chandan Mondal
                                        ... For the Petitioner
                      Mr. Ratul Biswas
                                        ... For the Board

           This  contempt  petition  was  filed  complaining  violation  of  the  order  dated  5th

December, 2016 whereby the respondent No3 (present alleged contemnor) was directed to

supply of photocopy/digitized date of the petitioner's OMR answer sheet within a periof of four weeks from the date of communication of this order.

Mr. Banerjee submits that although the said direction could not be complied with strictly within the time frame but ultimately, the OMR answer sheet is ready for handing over to the petitioner and he has handed over a copy of the same in  Court today to the learned  counsel  appearing  for  the  petitioner  and  said  that  the  OMR  answer  sheet  is forwarded by the Secretary of Government of West Bengal, Primary Education under his covering letter addressing to Banani Naskar, the petitioner.

Accordingly, nothing remains to proceed with the contempt petition. The contempt application is dropped.

The application being, C.P.A.N. No.229 of 2017 is thus, disposed of. Urgent  photostat  certified  copy  of  this  order,  if  applied  for,  be  supplied  to  the parties on priority basis.

(Sahidullah Munshi, J.)