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Madhya Pradesh High Court

Smt. Bharti Alies Bhoori vs Lokendra Singh on 21 November, 2016

                           WP-155-2015
              (SMT. BHARTI ALIES BHOORI Vs LOKENDRA SINGH)


21-11-2016
Shri S.K. Jain, counsel for the petitioner.
Shri Nirmal Sharma, counsel for the respondent(s).

Shri Nirmal Sharma, learned counsel for the respondent prays for two weeks time to file copies of various applications filed by the petitioner under Order 7 Rule 11 of CPC. As prayed, list this matter after two weeks.

(SUSHRUT ARVIND DHARMADHIKARI) JUDGE Durgekar