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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XII) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XII)[ To admit Colleges and Polytechnics to privileges of the University, to withdraw any of these privileges, and to takeover the management of any College or Polytechnic, on the recommendations of the Academic Council and subject to the provisions of this Act and Statutes : [Substituted by C.G. Act No. 17 of 2014, dated 21.8.2014.]