Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act] State of Rajasthan - Subsection Section 101(1)(i) in The Jaipur Development Authority Act, 1982 (i)any service rendered by any officer or servant so absorbed before such constitution shall be deemed to be service rendered under the Authority; and