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[Cites 0, Cited by 1] [Section 39(1)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)has absented himself from three consecutive meetings of the Panchayati Raj Institution concerned without giving information in writing to such Panchayati Raj Institution; or