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State of Jharkhand - Section

Section 487 in Bihar Education Code, 1961

487. Meetings.

- The Board meets at Patna twice a year, once inter alia to moderate papers and fix the dates of the examinations and once inter alia to declare the results and appoint examiners for the following year. The time and place of the meetings are fixed by the President and Secretary in consultation.(Government Resolution no. 436-E.R., dated the 4th August 1922, and notification no. 575-E.R., dated the 14th August 1922.)