Delhi High Court - Orders
The Cartoon Network Lp,Lllp And Another vs Gee Pee Foods Pvt Ltd And Ors on 15 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 835/2006 and I.A. 6334/2023
THE CARTOON NETWORK LP,LLLP AND
ANOTHER ..... Plaintiff
Through: Ms. J. Sharanya, Advocate (M:
9711120868).
versus
GEE PEE FOODS PVT LTD AND ORS ..... Defendants
Through: Mr. Sanjay Kumar Shandilya,
Advocate for D-1 & 2.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.09.2023
1. This hearing has been done through hybrid mode.
2. Ld. Counsel for the Defendant seeks to withdraw I.A. 6334/2023 as Mr. Shandilya is stated to have now received instructions in the matter.
3. Adjournment is sought on behalf of the Defendant on account of a bereavement. Considering that this is a 2006 suit, and the matter has been repeatedly adjourned at the request of ld. Counsel for the parties, it is made clear that no further adjournment shall be granted.
4. Parties shall be permitted to obtain electronic records of this Court, and the written submissions be filed giving reference to the electronic record.
5. List on 5th February, 2024 on top of board.
PRATHIBA M. SINGH, J.
SEPTEMBER 15, 2023/mr/dn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 21:44:11