Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 80 in The Indian Post Office Rules, 1933

80.

The sender of an insured article shall be entitled to obtain free of charge an acknowledgement of its delivery signed by the addressee or his duly authorized agent.