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[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(1)(e) in The Coal Mines Regulations, 2017

(e)specially designed water foam spray, deluge systems or dry chemicals shall be installed above each belt drive, belt take up, electrical control, gear reducing unit and other strategic locations on the conveyor belt system;