Section 7(1)(a) in Bihar Private Educational Institution (Taking Over) Act, 1987

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State of Bihar - Subsection

Section 7(1)(a) in Bihar Private Educational Institution (Taking Over) Act, 1987

(a)when required by this Act or any order made thereunder to make any statement or furnish any information, refuses to make such statement or furnish the required information or makes statement or furnishes information which is false in any material particulars, or which he knows or believes to be false or does not believe the same to be true, or

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State of Bihar - Subsection

Section 7(1)(a) in Bihar Private Educational Institution (Taking Over) Act, 1987