Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Andhra Pradesh - Subsection Section 32(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (2)The Constitution of Planning Board and its powers and functions shall be such as may be prescribed by the statutes.
