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State of Uttar Pradesh - Section

Section 1 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

1. Short title, extent and commencement.

(1)These Rules may be called the Uttar Pradesh Transit of Timber and Other Forest Produce Rules, 1978.
(2)They shall extend to the whole of Uttar Pradesh.
(3)They shall come into force with effect from the date of their publication in the Gazette.