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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(c) in Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975

(c)in the case of a family, be served upon the person in management of such family or the property of such family, in the manner specified in clause (d);