Delhi High Court - Orders
M/S Mso Infrastructure Pvt Ltd vs State Of Nct Delhi on 22 November, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1495/2021 & CRL.M.A. 10378/2021
M/S MSO INFRASTRUCTURE PVT LTD ..... Petitioner
Through Mr. Nikhil Malhotra, Advocate.
versus
STATE OF NCT DELHI ..... Respondent
Through Mr. Amit Chadha, APP for the State
with SI B.K. Bharti, PS Uttam Nagar.
Mr. Mohd. Shahbaz, Advocate for R2
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 22.11.2021
1. An adjournment has been sought on behalf of learned counsel appearing for respondent no.2.
2. List on 10.02.2022.
3. Interim orders to continue.
SUBRAMONIUM PRASAD, J NOVEMBER 22, 2021 d.negi