Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in The Rajasthan Urban Improvement Act, 1959 22. Conduct of business of committees. - A committee appointed under section 20 shall meet as and when necessary and conduct its business in accordance with regulations made under section 75.
