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State of Madhya Pradesh - Section

Section 206 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

206.

In case of candidates who have failed or have been detained, and of those who, having passed the Junior Cambridge (Junior Local) Examination, are admitted to Class X of recognised High School, the percentage will be calculated for one academical year only.The course for the High School Examination, being a two years course in each subject admission in Class X is not permissible except in case of candidates who have failed.