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State of Uttar Pradesh - Section

Section 13 in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

13. Physical fitness.

- No candidate shall be appointed to a post m service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties before a candidate is finally approved for appointment, he shall be required to produce a Medical Certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of the Financial Handbook, Vol. II, Part IV :Provided that a medical certificate shall not be required from a candidate recruited by promotion.