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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2) in Gujarat Industrial Development Act, 1962

(2)[ The Constitution of the Board of Management, the qualifications, terms and conditions and the manner of appointment of the members of the Board of Management and other powers and functions of the Board of Management shall be such as may be prescribed.] [Sub-section(2) added by Gujarat 16 of 2007, dated 1st May 2007 (w.e.f. 15-05-2007).]