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NCT Delhi - Section

Section 37 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

37. Mode of recording directions and recommendations of Medical Office.

(1)Any directions (other than directions which are to be carried-out by the Medical Office himself or under his personal superintendence) which the Medical Officer may think fit to give in respect of the treatment of any prisoner shall be entered on the history-ticket of the prisoner concerned.
(2)Every recommendation relating to the prisoners generally, or to any gang, body or class of prisoners or affecting the medical or sanitary administration of the jail in general, which the Medical Officer may think fit to make, shall be entered by him in his journal.