Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 985 in Punjab Jail Manual

985. Prisoners to get old clothing at certain times.

- Every prisoner who is employed on any form of labour which is destructive of clothing or specially liable to soil it, such a mixing mortar, scavenging and cooking, may, in addition to the ordinary scale of clothing be supplied with a part- worn dosuti coat and trousers (dyed light blue) for wear during working hours; cooks may also be allowed an apron of coarse white dosuti cloth.