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State of Madhya Pradesh - Section

Section 37 in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

37. Application for inclusion in the practitioners list.

- Such persons who are desirous to include their names in the list of practitioners under sub-section (2) of Section 28 of the Act may apply to the Registrar in Form VII together with a fees of Rs. 50. The Registrar after being satisfied with the application shall include his name in the practitioners list and intimate the same to the person concerned.