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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(a) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(a)For transfer of the pension payment order from one Drawing and Disbursing Officer to another, the Pensioner shall apply to the Controller, through the Drawing and Disbursing Officer from where the pension is being drawn and shall surrender his portion of the Pension Payment Order along with the application. The Drawing and Disbursing Officer shall send the application along with both halves of the Pension payment order to the Controller who shall if otherwise found admissible, send the documents to the Drawing and Disbursing Officer from whom pension is proposed to be drawn after keeping suitable record in the Register of pension payment order in form N.C.D.S. PFR-31.