Section 17(4B)(b) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(b)completes three years in such office after the date of such commencement shall cease to hold such office on the date of such commencement or, as the case may be, on the date of completion of three years in such office, and accordingly such person shall be deemed to have vacated such office on the respective such date and such office shall be deemed to be vacant on such date.]