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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(7) in Haryana Rural Employment Guarantee Scheme, 2007

(7)All those persons desirous of taking up unskilled manual work may submit their applications to the Gram Panchayat in the jurisdiction of which they reside for registration of their household for issuance of a job card.[Annexure-(V)]