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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)no rope is used for building or other construction work unless-
(i)it is of good quality and free from patent defects; and
(ii)in the case of wire rope, it has been tested and examined by a competent person in the manner specified in Schedule-II