Section 93A(e) in The Punjab Distillery Rules, 1932
(e)Each bottle shall bear a label showing the following particulars in blue :-(i)Name of distillery and name of the district in which it is licensed;(ii)quantity of rectified spirit contained in each bottle;(iii)strength of spirit in degree of proof;(iv)the words "rectified spirit" in English, Gurmukhi and Persian characters; and(v)the words "not intended for internal consumption except under medical advice".
