Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(xvi) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

(xvi)[ to take adequate steps for eradication of illiteracy from amongst the workers, working in the factories and their families.] [Added by Punjab Notification G.S.R. 41/C.A.63/48/Sections 49 and 112/Amd. (4)/91 dated 2nd July 1991.]