Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(a) in The Gauhati University Act, 1947 (a)"Board of Secondary Education" means the Board of Secondary Education, if any, established by Government.(aa)"College" means any College or institution maintained or admitted to privileges by the University.
