Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 52 in The Orissa Veterinary Practitioners Rules, 1976 52. Appropriation of funds. - The funds of the Council shall not be appropriated for expenditure on any item which has not been duly approved by the State Government.
