Gujarat High Court
Special Land Acquisition Officer vs Patel Mathurbhai Govindbhai on 27 November, 2019
Author: A.J.Desai
Bench: A.J.Desai
C/FA/29593/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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C/FA/29593/2019 ORDER
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BHAVESH SHAH DIRECTOR OF EUPHORIA HEALTHCARE PVT LTD
Versus
FORTUNE HEALTHCARE
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Appearance:
MR VO JOSHI(5883) for the Appellant(s) No. 1
for the Defendant(s) No. 1
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C/FA/29593/2019 ORDER
CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 27/11/2019
ORAL ORDER
Office objections to be removed on or before 08.01.2020, failing which, the matters will stand dismissed for non prosecution. S.O. to 09.01.2020.
(A.J.DESAI, J) *F.S.KAZI....
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