Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(b) in The Bharathiar University Act, 1981

(b)to issue all notices convening meetings of the Senate, the Syndicate, the Faculties, the Boards of studies, the Boards of examiners and of any Committee appointed by the authorities of the University: