Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Gujarat - Subsection Section 54(2)(b) in The Shree Somnath Sanskrit University Act, 2005 (b)such college or institution shall cease to be an affiliated college or recognised or approved institution for the purposes of this Act.