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[Cites 0, Cited by 0] [Section 250(1)] [Section 250] [Entire Act]

Union of India - Subsection

Section 250(1)(a) in The Income Tax Act, 2025

(a)the amount of any existing liability (other than advance tax payable the provisions of Part C of Chapter XIX) this Act, the Income-tax Act, 1961, the Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 and in respect of which such person is in default or is deemed to be in default;