Delhi High Court - Orders
Mc Donalds India Pvt Ltd vs Vikram Bakshi & Anr on 8 February, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 1196/2013 & I.A. 11343/2018
MC DONALDS INDIA PVT LTD ..... Petitioner
Through Mr.Rajiv Nayar, Senior Advocate
with Mr.Amit dhingra, Ms.R.B.
Mathur, Advocates
versus
VIKRAM BAKSHI & ANR. ..... Respondents
Through Mr.Tejas Karia and Ms.Gauhar
Mirza, Advocates
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 08.02.2019 At the joint request of the parties, list for compliance of the order dated 28th November, 2018 on 02nd May, 2019.
The date of 11th February, 2019 is cancelled.
J.R. MIDHA, J.
FEBRUARY 08, 2019 ds