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[Cites 0, Cited by 0] [Section 311] [Entire Act]

State of Rajasthan - Subsection

Section 311(3) in The General Rules (Civil), 1986

(3)Every Judicial Officer should inspect and test the work of his officials from time to time so as to ensure attention to their duty and to limit opportunities for fraud. A very efficient check could be kept on any attempt to defraud Government, if each Presiding Officer examines daily some of the record he handles and if he also examines periodically bundles of records of case deal with by him, taken out at random from the shelves in which they are placed.