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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4)(b) in Orissa Administrative Tribunal (Procedure) Rules, 1986

(b)an Association representing the persons desirous of joining in a single application provided, however, that the application shall disclose the names of all the powers on whose behalf it has been filed.