Allahabad High Court
C/M Dhirja Devi Ram Adhar Kanya Inter ... vs The State Of U.P Thr.Secy Secon ... on 10 March, 2014
Bench: Rajiv Sharma, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 7155 of 2008 Petitioner :- C/M Dhirja Devi Ram Adhar Kanya Inter College Respondent :- The State Of U.P Thr.Secy Secon Education And 3 Ors. Counsel for Petitioner :- M S Rathore Counsel for Respondent :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Mahendra Dayal,J.
As prayed, fortnight time is allowed to seek present status, as to whether the amount has to be paid to the petitioner or not, during the financial year 2007-08.
Order Date :- 10.3.2014 Anurag/-