Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(5)(a) in The Orissa Local Fund Service Rules, 1975 (a)In respect of posts in the cadre of Junior Assistant, on the norms as may be prescribed by Government under Rule 6 (a) (iii).