Section 3(5)(i) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

(i)Journey by air require the specific sanction of Government which will be accorded only in cases of extreme emergency necessitating a journey.

Legal Document View