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[Cites 0, Cited by 0] [Section 206(2)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(2)(f) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(f)to bring to the notice of the employer the hazards associated with use handling and maintenance of the equipment Used during the course of building and other construction work.