Supreme Court - Daily Orders
Commr.Of Central Excise,Nagpur vs M/S Universal Ferro & Allied ... on 15 October, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.108 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).848-852/2009
COMMR.OF CENTRAL EXCISE,NAGPUR Appellant(s)
VERSUS
M/S UNIVERSAL FERRO & ALLIED CHEM.LD.& AN Respondent(s)
Date : 15-10-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Appellant(s)
Mr. K. Radhakrishnan, Sr. Adv.
Mr. A.K. Srivastva, Adv.
Mrs. Aruna Gupta, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
Mr. M.H. Patil, Adv.
Mr. Sandeep Narain, Adv.
Mr. Padmavati Patil, Adv.
M/S. S. Narain & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.10.15 15:26:38 IST Reason: