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Supreme Court - Daily Orders

Commr.Of Central Excise,Nagpur vs M/S Universal Ferro & Allied ... on 15 October, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.108                                 COURT NO.14             SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No(s).848-852/2009

     COMMR.OF CENTRAL EXCISE,NAGPUR                                     Appellant(s)

                                                       VERSUS

     M/S UNIVERSAL FERRO & ALLIED CHEM.LD.& AN                          Respondent(s)

     Date : 15-10-2019 These appeals were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Appellant(s)
                                       Mr. K. Radhakrishnan, Sr. Adv.
                                       Mr. A.K. Srivastva, Adv.
                                       Mrs. Aruna Gupta, Adv.
                                       Mr. B. Krishna Prasad, AOR

     For Respondent(s)
                                       Mr. M.H. Patil, Adv.
                                       Mr. Sandeep Narain, Adv.
                                       Mr. Padmavati Patil, Adv.
                                       M/S. S. Narain & Co., AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after two weeks.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.10.15 15:26:38 IST Reason: