Himachal Pradesh High Court
Balkishan Chibber vs . Rup Ram And Another on 2 November, 2023
Balkishan Chibber Vs. Rup Ram and another Cr. Revision No. 278 of 2023 .
02.11.2023 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. Rakesh Thakur, Advocate, for respondent No.1.
M/s R.P. Singh, Deputy Advocate General, for of respondents No.2/State.
No intimation regarding furnishing of bail rt bonds and depositing of 30% of the compensation amount before the learned Trial Court has been received. If it is so, necessary consequence as outlined in the order dated 26.5.2023 will follow.
Record has not been requisitioned. Let the record of learned Courts below be requisitioned and thereafter the matter be listed for final hearing.
(Rakesh Kainthla) Judge November 02, 2023 (Chander) ::: Downloaded on - 02/11/2023 20:39:25 :::CIS