Madhya Pradesh High Court
Dharmesh Kumar Kacchi@ Sukhsagar vs Calael Cook on 31 March, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 31.03.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Number Next date of listing
92,93,118,119,120,122,123,124,125,126,127,128,129,147,148, List after a week.
149,150,151,152,153,154,155,156,157,158,159,160,161,162, 163,164,165,166,167,168,169,170,171,173,174,175,176,177, 178,179,180,181,183,184,185,186,187,190,191 & 193. 4,6,7,8,9,10,11,12,13,15,16,17,18,19,20,21,23,24,25,26,27,28, List after two weeks. 29,30,31,32,33,34,35,36,37,38,39,40,41,42,43,44,45,47,48,49, 50,51,52,53,54,56,57,58,59,60,61,62,63,64,65,66,67,68,69,70, 71,73,117,130,133,137,138,140,141,142,143,144,145 & 146. 94,95,96,97,100,102,103,105,106,107,110,111,112,115,116,194 List after three 195,196,197,198,199,200,201,202,203,204,205,206,207, weeks. 208,209,210,211,212,213,214,215,216,217,218,220,221, 222,223,224,225,226,227,228,229,230,231,232,233,234,235, 236, 237 & 238.
Including connected cases.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(DWARKA DHISH BANSAL) JUDGE Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 4/5/2023 2:20:05 PM sh Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 4/5/2023 2:20:05 PM