Supreme Court - Daily Orders
Shankarlal Nadani vs Sohanlal Jain on 6 April, 2022
Bench: Hemant Gupta, V. Ramasubramanian
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ITEM NO.2 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2455/2022
(Arising out of impugned final judgment and order dated 16-12-2021
in SBCSA No. 119/2021 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
SHANKARLAL NADANI Petitioner(s)
VERSUS
SOHANLAL JAIN Respondent(s)
(FOR ADMISSION and I.R. and IA No.22596/2022-EXEMPTION FROM FILING
O.T.)
IA No. 35640/2022 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 33137/2022 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 22596/2022 - EXEMPTION FROM FILING O.T.
IA No. 33133/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 35638/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
WITH
SLP(C) No. 3937/2022 (XV)
(FOR ADMISSION and I.R. and IA No.31948/2022-EXEMPTION FROM FILING
O.T. and IA No.32234/2022-EXEMPTION FROM FILING O.T. and IA
No.32239/2022-EXEMPTION FROM FILING AFFIDAVIT and IA No.32233/2022-
APPLICATION FOR TAKING ON RECORD)
Date : 06-04-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Gopal Shankarnarayan, Sr. Adv.
Mr. Deepak Prakash, AOR
Ms. Divyangna Malik, Adv.
Mr. Vishal Somany, Adv.
Ms. Vishnu Priya, Adv.
Mr. Subhash Choudhary, Adv.
Signature Not Verified
Ms. Tanya Srivastava, Adv.
Mr. Nachiketa Vajpayee, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2022.04.06
16:49:48 IST
Reason:
For Respondent(s)
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UPON hearing the counsel the Court made the following
O R D E R
Heard the learned senior counsel appearing for the petitioner(s).
Leave granted.
Judgment reserved.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) COURT MASTER COURT MASTER