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Supreme Court - Daily Orders

Shankarlal Nadani vs Sohanlal Jain on 6 April, 2022

Bench: Hemant Gupta, V. Ramasubramanian

                                                  1

     ITEM NO.2                           COURT NO.11                SECTION XV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   2455/2022

     (Arising out of impugned final judgment and order dated 16-12-2021
     in SBCSA No. 119/2021 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     SHANKARLAL NADANI                                                    Petitioner(s)

                                                 VERSUS

     SOHANLAL JAIN                                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.22596/2022-EXEMPTION FROM FILING
     O.T.)
     IA No. 35640/2022 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 33137/2022 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 22596/2022 - EXEMPTION FROM FILING O.T.
     IA No. 33133/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 35638/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
     FACTS/ANNEXURES)

     WITH

     SLP(C) No. 3937/2022 (XV)
     (FOR ADMISSION and I.R. and IA No.31948/2022-EXEMPTION FROM FILING
     O.T. and IA No.32234/2022-EXEMPTION FROM FILING O.T. and IA
     No.32239/2022-EXEMPTION FROM FILING AFFIDAVIT and IA No.32233/2022-
     APPLICATION FOR TAKING ON RECORD)

     Date : 06-04-2022 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE HEMANT GUPTA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)             Mr.   Gopal Shankarnarayan, Sr. Adv.
                                   Mr.   Deepak Prakash, AOR
                                   Ms.   Divyangna Malik, Adv.
                                   Mr.   Vishal Somany, Adv.
                                   Ms.   Vishnu Priya, Adv.
                                   Mr.   Subhash Choudhary, Adv.
Signature Not Verified
                                   Ms.   Tanya Srivastava, Adv.
                                   Mr.   Nachiketa Vajpayee, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2022.04.06
16:49:48 IST
Reason:


     For Respondent(s)
                                   2


            UPON hearing the counsel the Court made the following
                               O R D E R

Heard the learned senior counsel appearing for the petitioner(s).

Leave granted.

Judgment reserved.

(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) COURT MASTER COURT MASTER