Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Khuda Bux Alias Kodai on 29 November, 2018
ITEM NO.26 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Criminal Appeal No(s). 599/2018
THE STATE OF UTTAR PRADESH Appellant(s)
VERSUS
KHUDA BUX ALIAS KODAI & ANR. Respondent(s)
(IA No.53769/2018-CONDONATION OF DELAY IN FILING and IA
No.53771/2018-EXEMPTION FROM FILING O.T. and IA
No.53770/2018-CONDONATION OF DELAY IN REFILING)
Date : 29-11-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Anuvrat Sharma, AOR
For Respondent(s)
Mohd. Sarwar Khan, Adv.
Mrs. Mona K. Rajvanshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity is granted to respondent Nos.1 and 2 for filing counter affidavit within four weeks.
Original records have been received from the High Court and Trial Court but some pages are in vernacular language. Let the records be sent back to the concerned Court for translation into English language in terms of Circular No. F.No.70/Judl./2010 dated 18.11.2010 and thereafter matter be listed before this Court.
Signature Not VerifiedDigitally signed by VINOD KUMAR TIWARI Date: 2018.12.01 13:07:55 IST Reason:
List again on 30.1.2019.
ANIL LAXMAN PANSARE Registrar