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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(g) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(g)insist upon the patient or party to get the investigation done from a particular clinical establishment due to any reasons other than scientific; or